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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(3)(a) in The Bombay Canal Rules, 1934

(a)Two season blocks, in Form I; [or where the State Government by Notification in the Official Gazette, so directs in the case of any two seasonal block, in Form I-A included in these rules by Government Notification, Public Works Department, No. BLM-1053, dated 19th March, 1954;] [Inserted by G. N. of 1.4.1960.]