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Kerala High Court

Subhash K.V vs State Of Kerala on 29 July, 2020

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

          THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

       WEDNESDAY, THE 29TH DAY OF JULY 2020/7TH SRAVANA, 1942

                 RP.No.499 OF 2020 IN WP(C). 8398/2016

   AGAINST THE JUDGMENT DATED 06.01.2020 IN WP(C) NO.8398/2016(Y)


REVIEW PETITIONERS/PETITIONERS:


      1       SUBHASH K.V.
              AGED 41 YEARS
              S/O.K.V.VISWANATHAN, (CONDUCTOR, KSRTC, PERUMBAVOOR)
              RESIDING AT KALLARAYIL HOUSE, VALAYANCHIRANGARA PO, 683
              556, PERUMBAVOOR, ERNAKULAM DIST.

      2       BABU P.R.
              AGED 50 YEARS
              S/O.P.K.RAJAN (CONDUCTOR, KSRTC, PERUMBAVOOR) RESIDING
              AT POTTACKAL PARAMBU, KANJIRAKKAD, RAYONPURAM P.O. ,683
              543, PERUMBAVOOR, ERNAKULAM DIST.

      3       JOJY JOSEPH
              AGED 55 YEARS
              S/O.JOSEPH, (CONDUCTOR, KSRTC, THAMARASSERY DEPOT) AND
              RESIDING AT VETTUKATTIL HOUSE, KOODARANJI P.O. 673 604,
              KOZHIKODE DIST.

      4       SIJO MATHAI
              AGED 40 YEARS
              S/O.M.K.MATHAI, (CONDUCTOR, KSRTC, PERUMBAVOOR)
              MALIKUDY HOUSE, IRINGOLE P.O, PERUMBAVOOR -683 548,
              ERNAKULAM DIST.

      5       MUHAMMED HUSSAI M.K.
              S/O.MUHAMMED KOYA M.A.,(CONDUCTOR, KSRTC, ERNAKULAM)
              RESIDING AT H.NO.13/1044, MUTHALIYAR BHAGAM,
              KARUVELIPADY P.O., 682 005, KOCHI, ERNAKULAM DIST.

      6       REJI T.K.
              AGED 47 YEARS
              S/O.T.V.KURIAKOSE, (CONDUCTOR, KSRTC, PERUMBAVOOR)
              RESIDING AT THANTHALAKKATTU HOUSE, KODANAD P.O, 683
              544, PERUMBAVOOR, ERNAKULAM DIST.
 RP.No.499 OF 2020                  2

      7      DILEEP KUMAR M.P.
             AGED 41 YEARS
             S/O.PRABHAKARAN PILLAI, (CONDUCTOR, KSRTC, ERNAKULAM),
             RESIDING AT MULLAY PARAMBIL HOUSE AROOR P.O. 688 534,
             AALAPPUZHA DIST.

      8      SIDHEEQ M.M.
             AGED 43 YEARS
             S/O.M.P.MOOSA, (CONDUCTOR, KSRTC, ERNAKULAM) RESIDING
             AT MOOLAYIL HOUSE, VAZHAKKALA, KAKKANAD P.O. 682 030,
             ERNAKULAM DIST.

      9      V.M. YOOSAF
             AGED 50 YEARS
             S/O.V.M.MEERAN, (CONDUCTOR, KSRTC, KOTHAMANGALAM)
             RESIDING AT VEMBILLIL HOUSE, NELLIMATTAM P.O,
             KOTHAMANGALAM, ERNAKULAM DIST.

      10     GOPAKUMAR K.H.
             AGED 41 YEARS
             S/O.HARIHARAN NAIR N. ,(CONDUCTOR, KSRTC, PERUMBAVOOR)
             RESIDING AT HARINILAYAM HOUSE, RAYONPURAM P.O., 683
             543, PERUMBAVOOR, ERNAKULAM DIST

      11     SUNIL KUMAR K.
             AGED 45 YEARS
             S/O.CHOYI K. (CONDUCTOR, KSRTC, KOZHIKODE DEPOT) AND
             RESIDING AT KARIKKINARY HOUSE, CHOOLUR PO. 673 601,
             NIT KOZHIKODE.

      12     PRAJOSH P.T.
             AGED 42 YEARS
             S/O.VENU T., (CONDUCTOR, KSRTC, KALPATTA DEPOT) AND
             RESIDING AT ARUVAYALKUNI HOUSE, PERUVATTOOR P.O. 678
             620, KOYILANDY VIA, KOZHIKODE DIST.

      13     ABDUL KARIM M.C.
             AGED 45 YEARS
             S/O.MOHAMMED, (CONDUCTOR, KSRTC, SULTHAN BATHERY
             DEPOT) AND RESIDING AT MELACHITTADY HOUSE,
             KANNIPARAMBA P.O., 673 661, MAVOOR VIA. ,KOZHIKODE
             DIST.

      14     VIKRAMAN KUTTAPPAN
             AGED 56 YEARS
             S/O.KUTTAPPAN, (CONDUCTOR, KSRTC, SULTHAN BATHERY
             DEPOT) AND RESIDING AT PEEDIKAPARAMBIL HOUSE,
             VALAVAYAL P.O. , 673 596, MUNNAANAKUZHI, WAYANAD DIST.
 RP.No.499 OF 2020                  3

      15     BINOY P.B.
             AGED 44 YEARS
             S/O.N.D.BABY (CONDUCTOR, KSRTC, VAIKOM) RESIDING AT
             NAMBUKKATTIL HOUSE, KONATTU ROAD, N.GATE, VAIKOM -686
             141, KOTTAYAM DIST.

      16     ANOOB O.P.
             S/O.S.A.PARAMESWARAN, (CONDUCTOR, KSRTC, ERNAKULAM)
             RESIDING AT OLIPARAMBIL HOUSE, PACHALAM P.O., 682012,
             COCHI.

      17     SHIBU K.G.
             AGED 42 YEARS
             S/O.K.R.GOPALAN, (CONDUCTOR, KSRTC, ERNAKULAM),
             RESIDING AT KATTANGANEZHATH HOUSE, 23/1030, PALLURUTHY
             P.O., 682006, KOCHI, ERNAKULAM DIST.

      18     THOMAS K.M.
             AGED 49 YEARS
             S/O.MICHAEL, (CONDUCTOR, KSRTC, THOTTILPALAM DEPOT)
             AND RESIDING AT KAVILPURAYIDATHIL, CHEMPANODA P.O. ,
             673528, KOZHIKODE DIST.

      19     GOPINATHAN C.
             AGED 46 YEARS
             S/O.VELLAN, (CONDUCTOR, KSRTC, THOTTILPALAM DEPOT) AND
             RESIDING AT KAKKUDUMBIL HOUSE, CERUKKAD P.O, ATHIODY
             VIA., KOZHIKODE DIST.

      20     K. PRADEEP KUMAR
             AGED 44 YEARS
             S/O.M.SASIDHARAN, (CONDUCTOR, KSRTC, TRISSUR DEPOT)AND
             RESIDING AT KARUTHEDATH HOUSE, EDAMUTTAM P.O., 680
             568, TRISSUR DIST.

      21     JOBY JOSEPH
             AGED 44 YEARS
             S/O.JOSEPH U.D, (CONDUCTOR, KSRTC, ERNAKULAM) RESIDING
             AT UZHUNNUMKATTIL HOUSE, MANJUMMEL P.O. 683 501,
             ERNAKULAM DIST.

             BY ADVS.SRI.T.P.PRADEEP
             SRI.P.K.SATHEES KUMAR

RESPONDENTS/RESPONDENTS:

      1      STATE OF KERALA
             REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
             TRANSPORT(A) DEPARTMENT, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM - 695 001
 RP.No.499 OF 2020                   4

      2      KERALA STATE ROAD TRANSPORT CORPORATION
             REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
             BHAVAN, FORT, 695023, THIRUVANANTHAPURAM.


             BY SRI.T.P SAJAN, SC

          THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
    29.07.2020, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RP.No.499 OF 2020                     5




                              ORDER

The learned counsel for the petitioners seeks permission to withdraw the Review Petition. The permission is granted and the Review Petition is dismissed as withdrawn.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE sd