Kerala High Court
Subhash K.V vs State Of Kerala on 29 July, 2020
Author: A.K.Jayasankaran Nambiar
Bench: A.K.Jayasankaran Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
WEDNESDAY, THE 29TH DAY OF JULY 2020/7TH SRAVANA, 1942
RP.No.499 OF 2020 IN WP(C). 8398/2016
AGAINST THE JUDGMENT DATED 06.01.2020 IN WP(C) NO.8398/2016(Y)
REVIEW PETITIONERS/PETITIONERS:
1 SUBHASH K.V.
AGED 41 YEARS
S/O.K.V.VISWANATHAN, (CONDUCTOR, KSRTC, PERUMBAVOOR)
RESIDING AT KALLARAYIL HOUSE, VALAYANCHIRANGARA PO, 683
556, PERUMBAVOOR, ERNAKULAM DIST.
2 BABU P.R.
AGED 50 YEARS
S/O.P.K.RAJAN (CONDUCTOR, KSRTC, PERUMBAVOOR) RESIDING
AT POTTACKAL PARAMBU, KANJIRAKKAD, RAYONPURAM P.O. ,683
543, PERUMBAVOOR, ERNAKULAM DIST.
3 JOJY JOSEPH
AGED 55 YEARS
S/O.JOSEPH, (CONDUCTOR, KSRTC, THAMARASSERY DEPOT) AND
RESIDING AT VETTUKATTIL HOUSE, KOODARANJI P.O. 673 604,
KOZHIKODE DIST.
4 SIJO MATHAI
AGED 40 YEARS
S/O.M.K.MATHAI, (CONDUCTOR, KSRTC, PERUMBAVOOR)
MALIKUDY HOUSE, IRINGOLE P.O, PERUMBAVOOR -683 548,
ERNAKULAM DIST.
5 MUHAMMED HUSSAI M.K.
S/O.MUHAMMED KOYA M.A.,(CONDUCTOR, KSRTC, ERNAKULAM)
RESIDING AT H.NO.13/1044, MUTHALIYAR BHAGAM,
KARUVELIPADY P.O., 682 005, KOCHI, ERNAKULAM DIST.
6 REJI T.K.
AGED 47 YEARS
S/O.T.V.KURIAKOSE, (CONDUCTOR, KSRTC, PERUMBAVOOR)
RESIDING AT THANTHALAKKATTU HOUSE, KODANAD P.O, 683
544, PERUMBAVOOR, ERNAKULAM DIST.
RP.No.499 OF 2020 2
7 DILEEP KUMAR M.P.
AGED 41 YEARS
S/O.PRABHAKARAN PILLAI, (CONDUCTOR, KSRTC, ERNAKULAM),
RESIDING AT MULLAY PARAMBIL HOUSE AROOR P.O. 688 534,
AALAPPUZHA DIST.
8 SIDHEEQ M.M.
AGED 43 YEARS
S/O.M.P.MOOSA, (CONDUCTOR, KSRTC, ERNAKULAM) RESIDING
AT MOOLAYIL HOUSE, VAZHAKKALA, KAKKANAD P.O. 682 030,
ERNAKULAM DIST.
9 V.M. YOOSAF
AGED 50 YEARS
S/O.V.M.MEERAN, (CONDUCTOR, KSRTC, KOTHAMANGALAM)
RESIDING AT VEMBILLIL HOUSE, NELLIMATTAM P.O,
KOTHAMANGALAM, ERNAKULAM DIST.
10 GOPAKUMAR K.H.
AGED 41 YEARS
S/O.HARIHARAN NAIR N. ,(CONDUCTOR, KSRTC, PERUMBAVOOR)
RESIDING AT HARINILAYAM HOUSE, RAYONPURAM P.O., 683
543, PERUMBAVOOR, ERNAKULAM DIST
11 SUNIL KUMAR K.
AGED 45 YEARS
S/O.CHOYI K. (CONDUCTOR, KSRTC, KOZHIKODE DEPOT) AND
RESIDING AT KARIKKINARY HOUSE, CHOOLUR PO. 673 601,
NIT KOZHIKODE.
12 PRAJOSH P.T.
AGED 42 YEARS
S/O.VENU T., (CONDUCTOR, KSRTC, KALPATTA DEPOT) AND
RESIDING AT ARUVAYALKUNI HOUSE, PERUVATTOOR P.O. 678
620, KOYILANDY VIA, KOZHIKODE DIST.
13 ABDUL KARIM M.C.
AGED 45 YEARS
S/O.MOHAMMED, (CONDUCTOR, KSRTC, SULTHAN BATHERY
DEPOT) AND RESIDING AT MELACHITTADY HOUSE,
KANNIPARAMBA P.O., 673 661, MAVOOR VIA. ,KOZHIKODE
DIST.
14 VIKRAMAN KUTTAPPAN
AGED 56 YEARS
S/O.KUTTAPPAN, (CONDUCTOR, KSRTC, SULTHAN BATHERY
DEPOT) AND RESIDING AT PEEDIKAPARAMBIL HOUSE,
VALAVAYAL P.O. , 673 596, MUNNAANAKUZHI, WAYANAD DIST.
RP.No.499 OF 2020 3
15 BINOY P.B.
AGED 44 YEARS
S/O.N.D.BABY (CONDUCTOR, KSRTC, VAIKOM) RESIDING AT
NAMBUKKATTIL HOUSE, KONATTU ROAD, N.GATE, VAIKOM -686
141, KOTTAYAM DIST.
16 ANOOB O.P.
S/O.S.A.PARAMESWARAN, (CONDUCTOR, KSRTC, ERNAKULAM)
RESIDING AT OLIPARAMBIL HOUSE, PACHALAM P.O., 682012,
COCHI.
17 SHIBU K.G.
AGED 42 YEARS
S/O.K.R.GOPALAN, (CONDUCTOR, KSRTC, ERNAKULAM),
RESIDING AT KATTANGANEZHATH HOUSE, 23/1030, PALLURUTHY
P.O., 682006, KOCHI, ERNAKULAM DIST.
18 THOMAS K.M.
AGED 49 YEARS
S/O.MICHAEL, (CONDUCTOR, KSRTC, THOTTILPALAM DEPOT)
AND RESIDING AT KAVILPURAYIDATHIL, CHEMPANODA P.O. ,
673528, KOZHIKODE DIST.
19 GOPINATHAN C.
AGED 46 YEARS
S/O.VELLAN, (CONDUCTOR, KSRTC, THOTTILPALAM DEPOT) AND
RESIDING AT KAKKUDUMBIL HOUSE, CERUKKAD P.O, ATHIODY
VIA., KOZHIKODE DIST.
20 K. PRADEEP KUMAR
AGED 44 YEARS
S/O.M.SASIDHARAN, (CONDUCTOR, KSRTC, TRISSUR DEPOT)AND
RESIDING AT KARUTHEDATH HOUSE, EDAMUTTAM P.O., 680
568, TRISSUR DIST.
21 JOBY JOSEPH
AGED 44 YEARS
S/O.JOSEPH U.D, (CONDUCTOR, KSRTC, ERNAKULAM) RESIDING
AT UZHUNNUMKATTIL HOUSE, MANJUMMEL P.O. 683 501,
ERNAKULAM DIST.
BY ADVS.SRI.T.P.PRADEEP
SRI.P.K.SATHEES KUMAR
RESPONDENTS/RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT(A) DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001
RP.No.499 OF 2020 4
2 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN, FORT, 695023, THIRUVANANTHAPURAM.
BY SRI.T.P SAJAN, SC
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
29.07.2020, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
RP.No.499 OF 2020 5
ORDER
The learned counsel for the petitioners seeks permission to withdraw the Review Petition. The permission is granted and the Review Petition is dismissed as withdrawn.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE sd