Calcutta High Court (Appellete Side)
Chhaya Rajbanshi & Others vs State Of West Bengal And Others on 10 January, 2011
Author: Patherya
Bench: Patherya
10 10. 01. W.P. 23939 (W) of 2010
md. 2011
Chhaya Rajbanshi & Others
-Vs-
State of West Bengal and Others
Ms. Sudeshna Basu Thakur
... for the petitioners
Mr. S. Dasgupta
Mr. Samiran Giri
... for the State
Mr. Asok De, Sr. Advocate
Mr. Alokesh Dalai
... for the respondent No.7
This application is dismissed as withdrawn. This will, however, not prevent the petitioners from making any representation, if so advised.
(Patherya, J.) 2