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State of Rajasthan - Section

Section 4 in The Rajasthan Land Revenue (Allotment and Conversion of Lands for the Construction of Seed Godowns) Rules, 1965

4. Maximum area to be allotted.

- Subject to requirements, the maximum area to be allotted to be converted shall not exceed [upto 1500 sp metres] [G.S.R. 78, Dated 31-10-1983; published in Rajasthan Gazette Extraordinary Part 4(Ga)(I), Dated 29-12-83, page 272.]