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State of Himachal Pradesh - Section

Section 25 in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

25. Annual list.

- The annual list of Centres shall be prepared and published in the Official Gazette and also uploaded on the Departmental website for wide publicity by the Director on or before the first day of April in each year. The list shall include among other matters, the names of all Centres which have been registered under this Act during the year and list of Centres in relation to which such permission has been cancelled during the aforesaid period.