Section 39(2)(b) in The Bodoland University Act, 2009

[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

(b)the Executive Council may delegate any of its powers or duties conferred or imposed by or under this Act, or

(i)the Vice-Chancellor;

(ii)the Rector;

(iii)the Registrar;

(iv)a committee constituted from among its own members;

(v)the Post-Graduate Board or the Under-Graduate Board; or (vil the Finance Committee.

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