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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in The Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016

(3)The advisory board may advise on -
(a)issues in the complaints referred to it; and
(b)any related policy matter referred to it.