Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 524 in Orissa Municipal Rules, 1953 524. If the Council decides to levy the above taxes with reference to extent of such lands, the rate of tax in such cases shall not exceed Rs. 1 per one hundred square yards.Chapter-XIV Buildings
