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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Manipur - Subsection

Section 86(2)(a) in The Manipur Panchayati Raj Act, 1994

(a)call for any record, register or any other document in possession under the control of any Gram Panchayat or Zilla Parishad;