Delhi High Court - Orders
Adavya Projects Pvt Ltd vs Vishal Structurals Pvt Ltd on 6 October, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 78/2021
ADAVYA PROJECTS PVT LTD ..... Petitioner
Through: Mr. Saurabh Kirpal, Senior Advocate
with Mr. Kaustubh Seth, Mr. Srisatya
Mohanty and Ms. Tanima Gaur,
Advocates.
versus
VISHAL STRUCTURALS PVT LTD ..... Respondent
Through: Mr. Susheel Joseph Cyriac, Mr.
Nirnimesh Dube, Mr. Ankur S.
Kulkarni and Ms. Uditha
Chakravarty, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 06.10.2021
1. Mr. Saurabh Kirpal, Senior Counsel for the Petitioner states that a compilation of judgments have been filed. Further, he states that he had also filed a brief note of submissions. Response thereto, if any, be filed by the Respondent before the next date of hearing.
2. Re-notify on 26th October, 2021.
SANJEEV NARULA, J OCTOBER 6, 2021 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:08.10.2021 17:35