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State of Tamilnadu - Section

Section 12 in The Tirunelveli City Municipal Corporation-Water Supply Bye-Laws

12.

Drinking water charges:-
(i) Drinking water for domestic use (tap rate) Rs. 50 per month
(ii) Drinking water for domestic use up to 10, 000 litres (meterrate) Rs. 45
  Above 10,000 litres for every 1,000 litres Rs. 4.50
(iii) Non-domestic use : For 1,000 litres Rs. 15
  The minimum monthly charges Rs. 150
For the bulk water supply, charges will be collected in commercial rate.