Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(3) in Regulations of the Tamil Nadu Agricultural University

(3)In cases involving a change of Station, six days shall be allowed for preparation, and in addition, a period to cover the actual journey calculated as follows:
(a) for that portion of the journeywhich he travels or might travel -by railway,: one day for each 400kilometres.by motor car, or,: one day for each130 kilometres.horse drawn conveyance plying forpublic hire in any other way,: one day for each 25 kilometres.by aircraft,: actual time occupied in the journey.
(b) for any fractional portion of any distanceprescribed in clause (a), an extra day is allowed;
(c) travel by road not exceeding 8 kilometres to orfrom a railway station at the beginning or end of a journey doesnot count for joining time; and
(d) Sundays do not count as days for the purpose ofcalculation of joining time, but they art-included in the minimumperiod of thirty days.