Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Manipur - Subsection Section 6(b) in The Dangerous Drugs (Manipur Amendment) Act, 1985 (b)after sub-section (4), the following new sub-section shall be added, namely:-
