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Orissa High Court

Md. Afsar @ Maggi vs State Of Odisha .... Opposite Party(S) on 7 May, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         BLAPL No.2304 OF 2025

                         Md. Afsar @ Maggi                ....            Petitioner (s)
                                                          Mr. Soumya Ranjan Das, Adv.

                                                       -versus-

                         State of Odisha                   ....          Opposite Party(s)
                                                                   Ms. Gayatri Patra, ASC

                                          CORAM:
                                          DR.JUSTICE S.K. PANIGRAHI
  Order No.                                             ORDER
    02.                                                07.05.2025

                 1.

This matter is taken up through hybrid arrangement.

2. Learned counsel for the State is directed to obtain the Case Diary by the next date.

3. List this matter on 23rd June, 2025 along with connected matter listed today.

(Dr. S.K. Panigrahi) Judge Sumitra Signature Not Verified Digitally Signed Signed by: SUMITRA NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 26-May-2025 13:44:37 Page 1 of 1