Orissa High Court
Md. Afsar @ Maggi vs State Of Odisha .... Opposite Party(S) on 7 May, 2025
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
BLAPL No.2304 OF 2025
Md. Afsar @ Maggi .... Petitioner (s)
Mr. Soumya Ranjan Das, Adv.
-versus-
State of Odisha .... Opposite Party(s)
Ms. Gayatri Patra, ASC
CORAM:
DR.JUSTICE S.K. PANIGRAHI
Order No. ORDER
02. 07.05.2025
1.This matter is taken up through hybrid arrangement.
2. Learned counsel for the State is directed to obtain the Case Diary by the next date.
3. List this matter on 23rd June, 2025 along with connected matter listed today.
(Dr. S.K. Panigrahi) Judge Sumitra Signature Not Verified Digitally Signed Signed by: SUMITRA NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 26-May-2025 13:44:37 Page 1 of 1