Madhya Pradesh High Court
Durgadas Khade vs Smt. Pinki Khade on 20 November, 2018
1 CRR-5600-2018
The High Court Of Madhya Pradesh
CRR-5600-2018
(DURGADAS KHADE Vs SMT. PINKI KHADE)
1
Jabalpur, Dated : 20-11-2018
Shri Pushpendra Dubey, learned counsel for the petitioner.
Issue notice to the respondent on payment of process fee within seven
days by ordinary as well as RAD mode.
Notice be made returnable within four weeks. In the meanwhile, record of the Court below be also called for.
List thereafter.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE L.R. Digitally signed by LALIT SINGH RANA Date: 22/11/2018 15:34:42