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Madhya Pradesh High Court

Durgadas Khade vs Smt. Pinki Khade on 20 November, 2018

                                                           1                          CRR-5600-2018
                              The High Court Of Madhya Pradesh
                                         CRR-5600-2018
                                               (DURGADAS KHADE Vs SMT. PINKI KHADE)

                     1
                     Jabalpur, Dated : 20-11-2018
                            Shri Pushpendra Dubey, learned counsel for the petitioner.
                            Issue notice to the respondent on payment of process fee within seven

days by ordinary as well as RAD mode.

Notice be made returnable within four weeks. In the meanwhile, record of the Court below be also called for.

List thereafter.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE L.R. Digitally signed by LALIT SINGH RANA Date: 22/11/2018 15:34:42