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[Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(25)(a) in The Gujarat Agricultural Lands Ceiling Act, 1960

(a)in the Bombay area of the State of Gujarat the Bombay Tenancy and Agricultural Lands Act, 1948 (Bombay LXVI1 of 1948);