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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(8) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(8)Each packet shall be numbered and shall bear a note as to its contents, description of the election and the polling stations. Where no vote has been recorded at any polling station, the Polling Officer shall submit a nil' report together with the statement in Form 15.