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State of Madhya Pradesh - Section

Section 19 in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

19. Recovery of cost.

- The cost directed to be recoverable under Section 18 together with such interest as the State Government may determine, shall be recoverable by the Collector or any officer authorised by him from the persons concerned in such number of annual instalments and in such manner as may be prescribed.