Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 64 in Police Regulations, Calcutta, 1968 64. Power under miscellaneous Acts and Rules. - A list of Acts and Rules that confer powers and impose duties on the police with particulars of the ranks which may exercise those powers, is maintained in the office of the Commissioner.
