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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Odisha - Subsection

Section 117(1)(xv) in Orissa Municipal Act, 1950

(xv)the construction, establishment, maintenance and improvement of hospitals dispensaries, sanatorium, leprosy asylums, lunatic asylums, orphanages rescue houses, maternity houses, child welfare centres, sarais, poor-houses and dharmasalas either wholly or by means of grant-in-aid;