Section 10 in Andhra Pradesh Urban Areas (Development) Act, 1975
10. Date of operation of plan.
- Immediately after a plan has been approved by the Government, the Authority shall publish in such manner as may be determined by regulations, a notice stating that a plan has been approved and naming a place where a copy of the plan may be inspected during the specified hours and upon the date of the first publication of the aforesaid notice, the plan shall come into operation.
