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[Cites 0, Cited by 0] [Section 20(6)] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(6)(c) in Arunachal Pradesh University of Studies Act, 2012

(c)To review decisions of the other authorities of the University if they are not in conformity with the provision of this Act, or the Statutes or the rules;