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State of Rajasthan - Section

Section 3 in Rajasthan Finance Act, 2009

3. Amendment of section 2, Rajasthan Act No. 7 of 2005.

- The existing clause (kk) of section 2 of the Rajasthan Fiscal Responsibility and Budget Management Act, 2005 (Act No. 7 of 2005) hereinafter in this Chapter referred to as the principal Act, shall be deleted.