Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Rajasthan - Subsection Section 38(3) in The Bonded Labour System (Abolition) Ordinance, 1975 (3)The State Government shall cause copies of the said balance-sheet, profit and loss account and report of the working of the corporation to be laid before the State Legislature.
