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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(2) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(2)Pending an inquiry against Chairperson or a member under sub-section (1) the State Government may on the recommendation of the High Court suspend the Chairperson or the member from his office.