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[Cites 0, Cited by 0] [Section 427(24)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(24)(h) in The M.P. Municipal Corporation Act, 1956

(h)the hours and manner of importation into, or of transport within the city of any articles of food and drink or drugs, by licence for such importation or transport or otherwise;