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[Cites 0, Cited by 0] [Section 10k] [Entire Act]

Union of India - Subsection

Section 10k(4) in The Standards of Weights and Measures (General) Rules, 1987

(4)Additional requirements for a multi-interval instrument
(i)Partial weighing range:
Each partial range (index i =1, 2...) shall be defined by:its verification scale intervals ei wherei + 1 > eiits maximum capacity Max.its minimum capacity mini = Maxi+1 (for i = 1 the minimum capacity is Mini =Min)The number of verification scale intervals n for each partial range is equal to ni= Maxi / ei
(ii)Accuracy class
ei and ni in each partial weighing range, and min shall comply with the requirements given in Table 40 according to the accuracy class of the instrument.
(iii)Maximum capacity of partial weighing ranges
With the exception of the last partial weighing range, the requirements in Table 41 shall be complied with, according to the accuracy class of the instrument.TABLE 41
Class I II III IV
Maxi/ei+1 ≤50000 ≤5000 ≤500 ≤50
(iv)Instrument with a tare device:
Requirements concerning the ranges of a multi-interval instrument apply to the net load, for every possible value of the tare.