Section 3(a) in The Punjab Ministers Travelling Allowance Rules, 1953
(a)[ a First Class coupe or if this be not available a First Class fourberth compartment, or a single berth in an air-conditioned coach or a single seat in a rail-car between Kalka and Simla] [Substituted by Punjab Government Notification No. 3408 PI(C)-48/36808, dated the 19.12.1958 (with effect from the 1.4.1955).] :(aa)recover the actual travelling expenses subject to a maximum of twelve pies per mile);
