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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Uttar Pradesh - Subsection

Section 66(1)(a) in The Greater Noida Industrial Development Area Building Regulations, 1992

(a)Every building meant for human occupancy shall be provided with exists sufficient to permit safe escape of occupants, in case of fire or other emergency.