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State of Uttar Pradesh - Section

Section 7 in U.P. Zila Panchayats Regularisation of Ad Hoc Promotions (On Posts within the Purview of the Public Service Commission) Rules, 1994

7. Seniority.

- Seniority of a person appointed under these rules, shall be determined in accordance with the relevant service rules or orders, regulating conditions of service of persons regularly appointed in the service or on the post.