Madhya Pradesh High Court
Amit And 5 Ors. vs Iipm(Indian Institute Of Planning And ... on 17 April, 2018
HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE W.P. No.9765/2013 Indore dated 17.04.2018 Parties through their counsel. Leta reply be filed within within four weeks. List the matter on 14th May 2018 along with W.P. No.3410/2014.
(S.C. Sharma) Judge Ravi Digitally signed by Ravi Prakash Date: 2018.04.19 10:47:07 +05'30'