Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 560(2)] [Section 560] [Entire Act]

State of Uttar Pradesh - Subsection

Section 560(2)(i) in Uttar Pradesh Municipal Corporation Act, 1959

(i)any building during its erection or any work during its execution;