Section 5(a) in The Gold Bonds (Immunities And Exemptions) Act, 1993

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Union of India - Subsection

Section 5(a) in The Gold Bonds (Immunities And Exemptions) Act, 1993

(a)the provisions of the Income-tax Act, 1961 (43 of 1961) shall not apply to-

(i)any interest accruing to the subscriber from the Gold Bonds;

(ii)any long-term capital gains arising to the subscriber;