Andhra Pradesh High Court - Amravati
Goriparthi Bhadrachalam, vs The State Of Andhra Pradesh on 20 November, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE: W.P.Nos. 25015, 19558, 19585, 19588, 19604, 22500, 22529,
22580, 22615, 25073 of 2020, 5453, 5479, 5499, 5546, 5610, 5684, 5705,
8109, 8143, 8179, 8197, 8203, 8220, 8250, 8473 and 15736 of 2021
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
20.11.2025 BKM, J
W.P.No.8179 of 2021
The 1st respondent filed counter affidavit.
The other respondents shall file their counter affidavits, if any.
The learned counsel for the petitioner seeks time to file counter affidavit in the implead petition.
Post on 04.12.2025.
_________ BKM, J sj 2