Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Kerala - Subsection Section 6(xxii) in The SreeNarayanaGuru Open University Act, 2021 (xxii)to recognize or to withdraw recognition of any institution, imparting higher education for such purposes as determined by the University from time to time;
