Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(1) in Bihar Lift Irrigation Act, 1956 (1)Suitable bridges, culverts or other works shall be constructed and maintained at the cost of the State Government to prevent the drainage of the adjacent lands being obstructed by any Lift Irrigation Work.
