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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(iv) in The Rajasthan Municipalities Accounts Rules, 1963

(iv)When the Board supplies water and charges for same by compounding with the consumer for a fixed payment, the particulars of composition and the sanctioning order shall be noted in column 4 of the Demand and Collection Register (form 2).