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State of Bihar - Section

Section 32 in Rules for the Government Tibbi College, Patna

32.

All medical certificates in support of absence from classes or dispensary duty shall be signed either by a medical officer in Government employ or by a competent Hakim to the satisfaction of the Principal. They shall be forwarded to the Principal within three days of the date on which the student states that he was ill.Courses of Study, Session and Curricula