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State of Andhra Pradesh - Section

Section 13 in A.P. Farmers Organisation Rules, 1997

13. Minutes of the Meeting.

- (i) Every proceeding of the General Body shall be recorded in the minutes book maintained for the purpose and authenticated by the Chairman / President or the person who has presided over the meeting, as the case may be. A copy of the minutes shall be sent to the authority at the next higher tier and to the concerned Executive Engineer in respect of Water Users Association in Minor Irrigation Systems.Powers and Functions of General Body of Farmers Organisation