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M/S Kozyflex Mattresses Private ... vs Sbi General Insurance Company Limited on 21 March, 2023

     ITEM NO.67                         REGISTRAR COURT. 1              SECTION XVII-A

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     Civil Appeal                  No(s).   7966/2022

     M/S KOZYFLEX MATTRESSES PRIVATE LIMITED                                  Appellant(s)

                                                         VERSUS

     SBI GENERAL INSURANCE COMPANY LIMITED & ANR.                             Respondent(s)

     (FOR ADMISSION )

     Date : 21-03-2023 This appeal was called on for hearing today.


     For Appellant(s)
                                         Mr.Puppala Santhosh Kumar, Adv.
                                         Mr. P. Santosh Kumar, Adv.
                                         Mr. Medi Yadaiah, Adv.
                                         Mr. Mohit K Jakhar, Adv.
                                         Ms. Medha Singh, Adv.
                                         Mr. Sravan Kumar Karanam, AOR


     For Respondent(s)

                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Service is complete on respondent Nos.1 and 2. Ld. Advocate, Ms.Kusum Pandey, appearing on behalf of Mr. Vivek Kishore, Advocate-on-record appears for respondent Nos.1 and 2 and seeks time to file vakalatnama and counter affidavit. Be filed within four weeks.

List again on 2.5.2023.

Digitally signed by BABITA PANDEY Date: 2023.03.23 16:40:25 IST

Reason:                                                                 ATUL M. KURHEKAR
                                                                          Registrar