Section 83 in The West Bengal Separation of Judicial And Executive Functions Act, 1970
83. In sub-section (1) of section 348, -
(1)for the words "if the Magistrate", the words "if the Judicial Magistrate" shall be substituted;(2)in the proviso, for the words "any Magistrate", the words "any Judicial Magistrate" shall be substituted.
