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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(c) in Dakshin Dinajpur University Act, 2018

(c)Nominated Members:-
(xv)not more than five persons to be nominated by the Chancellor in consultation with the Minister from amongst the persons interested in University education: