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[Cites 0, Cited by 3] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(1) in The Delhi Development Authority Act, 1957

(1)Every person or body (including a department of government) desiring to obtain the permission referred to in section 12 shall make an application in writing to the Authority in such form and containing such particulars in respect of the development to which the application relates as may be prescribed by regulations.