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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(iii) in The Punjab Cinemas (Regulation) Rules, 1952

(iii)[ The building shall have a roof. All ceilings and panelling shall be made of fire resisting material or from compressed or synthetic material treated against flaming which has been certified by the Executive Engineer to be suitable for the purpose intended.] [See Punjab Government galleries Notification published in Punjab Government Gazette Legislative Supplement Part III, dated 16.6.1956.]