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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(c) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(c)if any damage of a lesser extent than the maximum extent of damage specified in clauses (a) and (b) above would result in a more severe condition, such damage shall be considered;