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[Cites 0, Cited by 0] [Section 107] [Entire Act]

Bengal Presidency - Subsection

Section 107(a) in Cess Act, 1880

(a)in areas other than those referred to in clause (b)-
(i)all lands recorded in the last finally published record-of-rights as belonging to a class included in the statement of classes of cess-free lands published under sub-section (3) of section 107-G;
(ii)all lands included in a list of cess-free lands published under sub-section (2) of section 107-1;