Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 227] [Entire Act] State of Uttar Pradesh - Subsection Section 227(5a) in The U.P. Land Revenue Act, 1901 (5a)[ to enquire into and decide applications made under Section 39.] [Inserted by U.P. Act No. 20 of 1954.]
