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Gauhati High Court

M/S Sargos Tours And Travels And Anr vs M/S Kanika Tourist Taxi Service And 5 Ors on 13 November, 2019

Author: Suman Shyam

Bench: Suman Shyam

                                                                 Page No.# 1/3

GAHC010264632019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil) 3458/2019

         1:M/S SARGOS TOURS AND TRAVELS AND ANR.
         A PROPRIETORSHIP FIRM REPRESENTED BY ITS PROPRIETOR SHRI
         ATANU BHUYAN, S/O LATE MUKUL BHUYAN, R/O SHANTIPUR-HILL SIDE,
         BHOOTNATH, P.S.-BHARALUMUKH, DIST-KAMRUP(M), ASSAM, PIN-781009


         2: ATANU BHUYAN
          S/O LATE MUKUL BHUYAN
          R/O SHANTIPUR-HILL SIDE
          BHOOTNATH
          P.S.-BHARALUMUKH
          DIST-KAMRUP(M)
         ASSAM
          PIN-78100

         VERSUS

         1:M/S KANIKA TOURIST TAXI SERVICE AND 5 ORS
         A PROPRIETORSHIP FIRM REP. BY ITS PROPRIETOR SHRI DIPAK BARUAH,
         S/O JOGESH CHANDRA BARUAH, R/O VILL.- GARAL (KUHABARI), P.S.
         AZARA, DIST.-KAMRUP (M), ASSAM, PIN-781015

         2:DIPAK BARUAH
          S/O JOGESH CHANDRA BARUAH
          R/O VILL.- GARAL (KUHABARI)
          P.S. AZARA
          DIST.-KAMRUP (M)
         ASSAM
          PIN-781015

         3:THE AIRPORTS AUTHORITY OF INDIA
          RAJIV GANDHI BHAWAN
          SAFDARJUNG AIRPORT
          NEW DELHI-110003
                                                                                  Page No.# 2/3

             REP. BY ITS CHAIRMAN

            4:THE REGIONAL EXCECUTIVE DIRECTOR
            AIRPORTS AUTHORITY OF INDIA
             LOKPRIYA GOPINATH BORDOLOI INTERNATIONAL AIRPORT
             GUWAHATI-781015
            ASSAM

            5:THE AIRPORT DIRECTOR
             LOKAPRIYA GOPINATH BORDOLOI INTERNATIONAL AIRPORT
             GUWAHATI-781015
            ASSAM

            6:THE CHIEF VIGILANCE OFFICER
            AIRPORTS AUTHORITY OF INDIA
             RAJIV GANDHI BHAWAN
             SAFDARJUNG AIRPORT
             NEW DELHI-11000

Advocate for the Petitioner   : MS. B BHUYAN

Advocate for the Respondent : MR. P N GOSWAMI




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                          ORDER

Date : 13-11-2019 Heard Ms. B. Bhuyan, learned counsel for the applicant. Also heard Mr. K.P. Pathak, learned counsel for the opposite party/ writ petitioner who submits that written objection filed on behalf of his client on 11-11-2019 is not record.

Ms. Bhuyan, learned counsel for the applicant submits that the application for vacating the stay order has also not been tagged with the record of this case.

Registry to verify and list the matter for order(s) as fixed item on 22-11-2019 by tagging the objection and the I.A. and also by showing the names of learned counsel for Page No.# 3/3 the parties in the cause list.

Parties may exchange pleadings in the meantime, if so advised.

JUDGE GS Comparing Assistant