Supreme Court - Daily Orders
Wind World India Limited vs Enercon Gmbh on 27 February, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
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ITEM NO.6 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18147/2019
(Arising out of impugned final judgment and order dated
24-06-2019 in CA No. 316/2019 passed by the High Court Of
Judicature At Bombay)
WIND WORLD INDIA LIMITED Petitioner(s)
VERSUS
ENERCON GMBH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.112388/2019-EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT and IA No.112386/2019-
PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
WITH
SLP(C) No. 18436/2019 (IX)
(FOR ADMISSION and I.R. and IA No.114669/2019-PERMISSION TO
FILE LENGTHY LIST OF DATES and IA No.115150/2019-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 18519/2019 (IX)
(FOR ADMISSION and IA No.115265/2019-PERMISSION TO FILE
SYNOPSIS AND LIST OF DATES and IA No.115100/2019-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 27-02-2020 These petitions were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Ankur Saigal, Adv.
Mr. Shubham Kulshreshtha, Adv.
Mr. Nishant Rao, Adv.
Mr. Asad, Adv.
Mr. E.C. Agrawala, AOR
Signature Not Verified
Mr. Vivek Jain, AOR
Digitally signed by
CHARANJEET KAUR
Date: 2020.02.27
15:59:15 IST
Reason: Mr. Hardik Rupal, Adv.
Mr. Aditya Mehta, Adv.
Mr. Arjun Sreenivas, Adv.
Ms./Mr. Swagata Ghosh, Adv.
Mr. Sidhant Buxy, Adv.
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For Respondent(s) Mr. Aspi Chinoy, Sr. Adv.
Mr. Jehangir J., Adv.
Mr. Hrushi Narvekar, Adv.
Ms. Shaheda Madraswala, Adv.
Ms. Krisha Jethani, Adv.
Mr. Vivek A. Vashi, AOR
Mr. Jehangir J., Adv.
Mr. Hrushi Narvekar, Adv.
Ms. Shaheda Madraswala, Adv.
Ms. Krisha Jethani, Adv.
Mr. Vivek A. Vashi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by learned counsel for the petitioner(s) in SLP© Nos. 18436/2019 and 18519/2019.
List on 07.04.2020.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR