Section 43(2)(a) in The Prevention And Control Of Infectious And Contagious Diseases In Animals Act, 2009

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

(a)the form of permit to be granted by the officer in charge of a Quarantine Camp, under sub-section (4) of section 14;

Legal Document View